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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(vii) in THE SURROGACY (REGULATION) ACT, 2021

(vii)no surrogacy clinic, registered medical practitioner, gynaecologist, paediatrician,embryologist, intending couple or any other person shall store a human embryo or gamete for the purpose of surrogacy: