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[Cites 0, Cited by 0] [Section 6(19)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(19)(b) in Tamil Nadu Fire Service Rules, 1990

(b)obey implicitly all orders of his superior officers and hold himself in readiness to carry out all duties assigned to him by his superior officers promptly and efficiently;