Section 13(2)(xvc) in Central Silk Board Act, 1948.

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(xvc) in Central Silk Board Act, 1948.

(xvc)manner of registration of a producer or dealer by the Registration Committee under sub-section (1) and form for making application and fees to be paid under sub-section (4) of section 8E]

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Union of India - Subsection

Section 13(2)(xvc) in Central Silk Board Act, 1948.