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Supreme Court - Daily Orders

Central Bureau Of Investigation vs Lalu Prasad @ Lalu Prasad Yadav on 27 March, 2023

Bench: Ajay Rastogi, Bela M. Trivedi

     ITEM NO.32                              COURT NO.5                SECTION II-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 33627/2022

     (Arising out of impugned final judgment and order dated 22-04-2022
     in IA No. 1576/2022 passed by the High Court Of Jharkhand At
     Ranchi)

     CENTRAL BUREAU OF INVESTIGATION                                    Petitioner(s)

                                                    VERSUS

     LALU PRASAD @ LALU PRASAD YADAV                                    Respondent(s)

     ( IA No.175735/2022-CONDONATION OF DELAY IN FILING )

     Date : 27-03-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE AJAY RASTOGI
                             HON'BLE MS. JUSTICE BELA M. TRIVEDI


     For Petitioner(s)

                                       Mr. S V Raju, A.S.G.
                                       Mr. Rajat Nair, Adv.
                                       Mr. Gibran Nausad, Adv.
                                       Mr. Annam Venkatesh, Adv.
                                       Mr. Zoheb Hussain, Adv.
                                       Mr. B K Satija, Adv.
                                       Mr. Arvind Kumar Sharma, AOR


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Tag along with SLP(Crl.) No. 1550 of 2020.

(ASHWANI KUMAR) Signature Not Verified (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS Digitally signed by Ashwani Kumar Date: 2023.03.28 BRANCH OFFICER 16:44:14 IST Reason: