Supreme Court - Daily Orders
Central Bureau Of Investigation vs Lalu Prasad @ Lalu Prasad Yadav on 27 March, 2023
Bench: Ajay Rastogi, Bela M. Trivedi
ITEM NO.32 COURT NO.5 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 33627/2022
(Arising out of impugned final judgment and order dated 22-04-2022
in IA No. 1576/2022 passed by the High Court Of Jharkhand At
Ranchi)
CENTRAL BUREAU OF INVESTIGATION Petitioner(s)
VERSUS
LALU PRASAD @ LALU PRASAD YADAV Respondent(s)
( IA No.175735/2022-CONDONATION OF DELAY IN FILING )
Date : 27-03-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s)
Mr. S V Raju, A.S.G.
Mr. Rajat Nair, Adv.
Mr. Gibran Nausad, Adv.
Mr. Annam Venkatesh, Adv.
Mr. Zoheb Hussain, Adv.
Mr. B K Satija, Adv.
Mr. Arvind Kumar Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag along with SLP(Crl.) No. 1550 of 2020.
(ASHWANI KUMAR) Signature Not Verified (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS Digitally signed by Ashwani Kumar Date: 2023.03.28 BRANCH OFFICER 16:44:14 IST Reason: