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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(2)(a) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(a)a stopcock in private premises shall be placed as near as is reasonably practicable to the street from which the service pipe enters that premises: and