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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(8) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(8)In the event of the contest, ballot papers shall be prepared containing names of the contesting candidates for the post of President and Member of the Managing committee, separately and the election shall be conducted by secret ballot.