Delhi High Court - Orders
Prithipal Singh vs State Of Nct Delhi on 23 July, 2024
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~80
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 856/2022 & CRL.M.A. 27117/2022, CRL.M.(BAIL)
105/2023
PRITHIPAL SINGH .....Petitioner
Through: Mr. Vinayak Bhandari, Ms. Jaisal
Singh and Ms. Teesta Mishra,
Advocates.
versus
STATE OF NCT DELHI .....Respondent
Through: Mr. Tarang Srivastava, APP for the
State.
SI Satyender Gulia, PS Kotla
Mubarakpur
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 23.07.2024 In view of the Inspecting Judges Meeting scheduled at 05:00 PM, this matter cannot be taken up today.
List on 07.10.2024.
SUBRAMONIUM PRASAD, J JULY 23, 2024 Rahul This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/07/2024 at 00:53:27