Jammu & Kashmir High Court
Kamlo Devi vs State Of J&K And Ors on 5 December, 2020
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 252
After Notice causelist
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
(Through Virtual Mode)
OWP No.01/2013
IA No.01/2013
Kamlo Devi .... Petitioner/Appellant(s)
Through:- Mr. Vikas Magotra, Advocate
Vs
State of J&K and ors. .....Respondent(s)
Through:- Mr. F. A. Natnoo, AAG
Coram : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Petitioner's counsel undertakes to provide copy of the petition to Mr. F. A. Natnoo, learned AAG, who shall address arguments on the next date of hearing.
List on 16.12.2020.
Registry to reflect the name of Mr. F. A. Natnoo, learned AAG, in the cause list.
(Sindhu Sharma) Judge JAMMU 05.12.2020 Ram Murti RAM MURTI 2020.12.07 10:46 I attest to the accuracy and integrity of this document