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State of Punjab - Section

Section 1 in Punjab Superior Judicial Service Rules, 2007

1. Short title and commencement.

(1)These rules may be called the Punjab Superior Judicial Service Rules, 2007.
(2)They shall come into force on and with effect from the date of their publication in the Official Gazette.
(3)They shall apply to the posts specified in Appendix 'A'.Part-I General