Section 266(1)(A) in The Gujarat Panchayats Act, 1993

[Cites 0, Cited by 0] [Section 266(1)] [Section 266] [Entire Act]

State of Gujarat - Subsection

Section 266(1)(A) in The Gujarat Panchayats Act, 1993

(A)Chairman:

(i)Minister in charge of the Department dealing with Panchayats Organisation of the State;