Supreme Court - Daily Orders
The State Of Rajasthan vs Kunj Bihari on 16 July, 2021
Bench: S. Abdul Nazeer, Krishna Murari
ITEM NO.23 Court 8 (Video Conferencing) SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14373/2021
(Arising out of impugned final judgment and orders dated 16-12-2020
in DBCRP No. 76/2020 and dated 05-12-2019 in DBCSAW No. 1255/2019
passed by the High Court of Judicature for Rajasthan, Bench at
Jaipur)
STATE OF RAJASTHAN & ORS. Petitioner(s)
VERSUS
KUNJ BIHARI Respondent(s)
(FOR ADMISSION and I.R. and IA No.77329/2021-CONDONATION OF DELAY
IN FILING and IA No.77331/2021-EXEMPTION FROM FILING O.T.)
Date : 16-07-2021 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s) Mr. Ashish Kumar, Addl.A.G.
Mr. Milind Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We are not inclined to interfere with the impugned order(s). The Special Leave Petitions are, accordingly, dismissed.
Pending application shall also stand disposed of.
Signature Not Verified Digitally signed by Anita Malhotra Date: 2021.07.19 17:07:29 IST Reason: (ANITA MALHOTRA) (KAMLESH RAWAT) COURT MASTER COURT MASTER