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Supreme Court - Daily Orders

The State Of Rajasthan vs Kunj Bihari on 16 July, 2021

Bench: S. Abdul Nazeer, Krishna Murari

     ITEM NO.23                    Court 8 (Video Conferencing)            SECTION XV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14373/2021

     (Arising out of impugned final judgment and orders dated 16-12-2020
     in DBCRP No. 76/2020 and dated 05-12-2019 in DBCSAW No. 1255/2019
     passed by the High Court of Judicature for Rajasthan, Bench at
     Jaipur)

     STATE OF RAJASTHAN & ORS.                                           Petitioner(s)

                                                    VERSUS

     KUNJ BIHARI                                                         Respondent(s)

     (FOR ADMISSION and I.R. and IA No.77329/2021-CONDONATION OF DELAY
     IN FILING and IA No.77331/2021-EXEMPTION FROM FILING O.T.)

     Date : 16-07-2021 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER
                             HON'BLE MR. JUSTICE KRISHNA MURARI


     For Petitioner(s)                 Mr. Ashish Kumar, Addl.A.G.
                                       Mr. Milind Kumar, AOR

     For Respondent(s)



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

We are not inclined to interfere with the impugned order(s). The Special Leave Petitions are, accordingly, dismissed.

Pending application shall also stand disposed of.

Signature Not Verified

Digitally signed by
Anita Malhotra
Date: 2021.07.19
17:07:29 IST
Reason:                  (ANITA MALHOTRA)                            (KAMLESH RAWAT)
                           COURT MASTER                               COURT MASTER