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[Cites 0, Cited by 0] [Section 17(7)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(7)(i) in The Company Secretaries Act, 1980

(i)where the President is a member of such Committee, he shall be the Chairman of such Committee, and in his absence, the Vice-President, if he is a member of such Committee, shall be its Chairman; and