Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act] Union of India - Subsection Section 70(2)(a) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990 (a)the operation of loading or unloading is harmonised to avoid dangers to the working gangs from one another;