Madhya Pradesh High Court
Babul Garg vs Shri Vinod Kumar on 29 August, 2023
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE SANJAY DWIVEDI
ON THE 29 th OF AUGUST, 2023
CONTEMPT PETITION CIVIL No. 4258 of 2023
BETWEEN:-
1. BABULAL GARG S/O LATE SHRI DASHRATH
PRASAD GARG, AGED ABOUT 52 YEARS,
OCCUPATION: SEMI SKILLED CLASS IV
PERMANENT EMPLOYEE WORKING IN THE MP
EMPLOYEE SELECTION BOARD CHAYAN
BHAWAN R/O CHAYAN BHAWAN MAIN ROAD NO
1 CHINAR PARK (EAST) BHOPAL (M.P)
2. RAMKULER PAL S/O LATE SHRI RAMSUKH PAL,
AGED ABOUT 51 YEARS, OCCUPATION: SEMI
SKILLED CLASS IV PERMANENT EMPLOYEE
WORKING IN THE M.P. EMPLOYEE SELECTION
BOARD CHAYAN BHAWAN MAIN ROAD NO. 1
CHINAR PARK (EAST) BHOPAL (M.P)
3. KAMTA PRASAD NAMDEO S/O LATE SHRI
BRJBHAN NAMDEO, AGED ABOUT 44 YEARS,
OCCUPATION: SEMI SKILLED CLASS IV
PERMANENT EMPLOYEE WORKING IN THE M.P.
EMPLOYEE SELECTION BOARD CHAYAN
BHAWAN MAIN ROAD NO. 1 CHINAR PARK (EAST)
BHOPAL (M.P)
4. PRABHAT KUMAR PATEL S/O LATE SHRI
RAMKRIPAL PATEL, AGED ABOUT 42 YEARS,
OCCUPATION: SEMI SKILLED CLASS IV
PERMANENT EMPLOYEE WORKING IN THE M.P.
EMPLOYEE SELECTION BOARD CHAYAN
BHAWAN MAIN ROAD NO. 1 CHINAR PARK (EAST)
BHOPAL (M.P)
5. SUDHAKAR SURWADE S/O LATE SHRI BABULAL
SURWADE, AGED ABOUT 45 YEARS, OCCUPATION:
SEMI SKILLED CLASS IV PERMANENT EMPLOYEE
WORKING IN THE M.P. EMPLOYEE SELECTION
BOARD CHAYAN BHAWAN MAIN ROAD NO. 1
CHINAR PARK (EAST) BHOPAL (M.P)
6. SURESH THAKUR S/O LATE SHRI KUNNULAL
Signature Not Verified
Signed by: TARUN KUMAR
SALUNKE
Signing time: 8/29/2023
5:51:09 PM
2
THAKUR, AGED ABOUT 41 YEARS, OCCUPATION:
SEMI SKILLED CLASS IV PERMANENT EMPLOYEE
WORKING IN THE M.P. EMPLOYEE SELECTION
BOARD CHAYAN BHAWAN MAIN ROAD NO. 1
CHINAR PARK (EAST) BHOPAL (M.P)
7. MAHENDRA SINGH KUSHRAM S/O SHRI DHAN
SINGH KUSHRAM, AGED ABOUT 47 YEARS,
OCCUPATION: SEMI SKILLED CLASS IV
PERMANENT EMPLOYEE WORKING IN THE M.P.
EMPLOYEE SELECTION BOARD CHAYAN
BHAWAN MAIN ROAD NO. 1 CHINAR PARK (EAST)
BHOPAL (M.P)
8. DILESH NAMDEO S/O LATE SHRI MOTILAL
NAMDEO, AGED ABOUT 46 YEARS, OCCUPATION:
SEMI SKILLED CLASS IV PERMANENT EMPLOYEE
WORKING IN THE M.P. EMPLOYEE SELECTION
BOARD CHAYAN BHAWAN MAIN ROAD NO. 1
CHINAR PARK (EAST) BHOPAL (M.P)
9. GUNAKAR BHURTELE SHARMA S/O SHRI
JIVANLAL BHURTELE SHARMA, AGED ABOUT 51
YEARS, OCCUPATION: SEMI SKILLED CLASS IV
PERMANENT EMPLOYEE WORKING IN THE M.P.
EMPLOYEE SELECTION BOARD CHAYAN
BHAWAN MAIN ROAD NO. 1 CHINAR PARK (EAST)
BHOPAL (M.P)
10. AJAY SINGH S/O SHRI JAYBHAN SINGH, AGED
ABOUT 36 YEARS, OCCUPATION: SEMI SKILLED
CLASS IV PERMANENT EMPLOYEE WORKING IN
THE M.P. EMPLOYEE SELECTION BOARD
CHAYAN BHAWAN MAIN ROAD NO. 1 CHINAR
PARK (EAST) BHOPAL (M.P)
11. SANJAY KAPASE S/O LATE SHRI MAUJILAL
KAPASE, AGED ABOUT 41 YEARS, OCCUPATION:
SEMI SKILLED CLASS IV PERMANENT EMPLOYEE
WORKING IN THE M.P. EMPLOYEE SELECTION
BOARD CHAYAN BHAWAN MAIN ROAD NO. 1
CHINAR PARK (EAST) BHOPAL (M.P)
12. PRADEEP JOSHI S/O LATE SHRI BASANT
VALLABH JOSHI, AGED ABOUT 42 YEARS,
OCCUPATION: SEMI SKILLED CLASS IV
PERMANENT EMPLOYEE WORKING IN THE M.P.
EMPLOYEE SELECTION BOARD CHAYAN
BHAWAN MAIN ROAD NO. 1 CHINAR PARK (EAST)
BHOPAL (M.P)
13. KHUMAN SINGH S/O LATE SHRI CHHAGAN SINGH
Signature Not Verified
Signed by: TARUN KUMAR
SALUNKE
Signing time: 8/29/2023
5:51:09 PM
3
GODIYA, AGED ABOUT 51 YEARS, OCCUPATION:
SEMI SKILLED CLASS IV PERMANENT EMPLOYEE
WORKING IN THE M.P. EMPLOYEE SELECTION
BOARD CHAYAN BHAWAN MAIN ROAD NO. 1
CHINAR PARK (EAST) BHOPAL (M.P)
14. DILIP SINGH VISHT S/O DEV SINGH VISHT, AGED
ABOUT 46 YEARS, OCCUPATION: SEMI SKILLED
CLASS IV PERMANENT EMPLOYEE WORKING IN
THE M.P. EMPLOYEE SELECTION BOARD
CHAYAN BHAWAN MAIN ROAD NO. 1 CHINAR
PARK (EAST) BHOPAL (M.P)
15. SUKH SINGH S/O SHRI MAIKURAM, AGED ABOUT
46 YEARS, OCCUPATION: SEMI SKILLED CLASS IV
PERMANENT EMPLOYEE WORKING IN THE M.P.
EMPLOYEE SELECTION BOARD CHAYAN
BHAWAN MAIN ROAD NO. 1 CHINAR PARK (EAST)
BHOPAL (M.P)
16. HARCHAND RAJAK S/O SHRI KUNDANLAL
RAJAK, AGED ABOUT 56 YEARS, OCCUPATION:
SEMI SKILLED CLASS IV PERMANENT EMPLOYEE
WORKING IN THE M.P. EMPLOYEE SELECTION
BOARD CHAYAN BHAWAN MAIN ROAD NO. 1
CHINAR PARK (EAST) BHOPAL (M.P)
.....PETITIONER
(BY MS. SONALI BISWAS PAROCHE-ADVOCATE)
AND
1. SHRI VINOD KUMAR ADDITIONAL CHIEF
SECRETARY GENERAL ADMINISTRATION
DEPARTMENT VALLABH BHAWAN BHOPAL (M.P)
2. SHRI MALAY SHRIVASTAVA,
PRESIDENT/CHAIRMAN M.P. EMPLOYEE
SELECTION BOARD CHAYAN BHAWAN MAIN
ROAD NO. 1 CHINAR PARK (EAST BHOPAL)
BHOPAL (M.P)
3. SHANMUGA PRIYA MISHRA, DIRECTOR M.P.
EMPLOYEE SELECTION BOARD CHAYAN
BHAWAN MAIN ROAD NO. 1 CHINAR PARK (EAST
BHOPAL) BHOPAL (M.P)
.....RESPONDENTS
(NONE)
This petition coming on for admission this day, th e court passed the
Signature Not Verified
Signed by: TARUN KUMAR
SALUNKE
Signing time: 8/29/2023
5:51:09 PM
4
following:
ORDER
B y the instant contempt petition, the petitioners are alleging non- compliance of order dated 17.02.2023 passed in Writ Petition No.3679 of 2023, whereby the petition got disposed of directing the respondents to consider the claim of the petitioners in the light of law laid down in case of Deepak Kumar Gangrade Vs. State of M.P & ors passed in W.P No. 2510 of 2018 and three months time was granted to respondents to consider the same and take final decision and order was communicated through a representation on 22.02.2023, but that has not been done so far.
Considering the aforesaid facts and circumstances, instead of initiating contempt proceeding against the respondents/contemners, I am disposing of this petition giving them one more opportunity to consider the claim of the petitioners and comply with the order dated 17.02.2023 passed in Writ Petition No.3679 of 2023 within a further period of 30 days from the date of receipt of copy of this order.
With the aforesaid, the contempt petition stands disposed of. However, it is made clear that in a compelling condition, if the petitioner files contempt petition again then that would be at the risk and cost of the respondent/contemner.
(SANJAY DWIVEDI) JUDGE tarun Signature Not Verified Signed by: TARUN KUMAR SALUNKE Signing time: 8/29/2023 5:51:09 PM