Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Jharkhand - Subsection Section 67(b) in Bihar Coal Mining Area Development Authority Rules, 1988 (b)The wells, of the slaughter house shall be covered with cement plaster at least one-fourth inch thick up to a height of at least four feet from the floor.
