Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(1)(a) in The Saurashtra University Act, 1965

(a)[ one member by the Rajkot Municipality.] [Substituted by Gujarat 21 of 1968, dated 6th November 1968.]