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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Rajasthan - Subsection

Section 88(9) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(9)Immediately after the scrutiny of the nomination papers is over, the Chief Election Authority shall publish a list containing the names of the validity nominated candidates in Form 32 affixing it on the notice-board of the Board.