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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Tamilnadu - Subsection

Section 38(3) in Tamil Nadu Hackney Carriage Act, 1911

(3)Ex pane disposal of complaint. - If the owner fails, without reasonable excuse, to appear or produce such driver on a second or subsequent summons requiring him to do so, the Magistrate may dispose of the complaint in the absence of the owner and driver or either of them.