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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(1) in The Corporation of the City of Panaji (Election) Rules, 2004

(1)The Commission shall appoint any Officer of the Government not below the rank of Deputy Collector to be a Returning Officer in respect of any election or part of an election under these rules.