Punjab-Haryana High Court
Hira Lal Goyal vs Sanjeev Goyal And Others on 16 April, 2024
Neutral Citation No:=2024:PHHC:051012
283 2024:PHHC:051012
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-59994-2023
Date of Decision:16.04.2024
HIRA LAL GOYAL ...Petitioner(s)
Vs.
SANJEEV GOYAL AND OTHERS ...Respondent(s)
CORAM : HON'BLE MR. JUSTICE N.S.SHEKHAWAT
Present : Ms. Sheenam Kamboj , Advocate
for the petitioner.
Mr. M.S. Bajwa, DAG, Punjab.
N.S.SHEKHAWAT, J. (Oral)
Learned counsel for the petitioner wishes to withdraw the instant petition.
Dismissed as withdrawn.
16.04.2024 (N.S.SHEKHAWAT)
amit rana JUDGE
Whether reasoned/speaking : Yes/No
Whether reportable : Yes/No
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