Delhi High Court - Orders
Sh. Manohar Lal vs Delhi Developement Authority And Ors on 29 May, 2023
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4730/2019
SH. MANOHAR LAL ..... Petitioner
Through: Mr. Saurav Joon and Mr. Rudra Rana,
Advocates
versus
DELHI DEVELOPEMENT AUTHORITY
AND ORS. ..... Respondents
Through: Ms. Shahana Farah and Ms. Sanna,
Advocates
CORAM:
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 29.05.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. Learned Counsel for the parties submit that the matter be listed on the date already fixed i.e. 22.08.2023 alongwith W.P.(C) 9054/2017 and other connected matters.
2. Accordingly, list on 22.08.2023.
TARA VITASTA GANJU, J MAY 29, 2023/yg Click here to check corrigendum, if any This is a digitally signed order.
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