Section 49(a) in Biju Patnaik University of Technology Act, 2002

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State of Odisha - Subsection

Section 49(a) in Biju Patnaik University of Technology Act, 2002

(a)shall be admitted to such examinations by other University concerned and the result of such examinations shall be sent by the other University concerned to the University within a reasonable time; and

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State of Odisha - Subsection

Section 49(a) in Biju Patnaik University of Technology Act, 2002