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Central Administrative Tribunal - Chandigarh

Mohammad Safdar Mir vs Union Of India Through Secretary on 4 July, 2017

      

  

   

       CENTRAL ADMINISTRATIVE TRIBUNAL
CHANDIGARH BENCH

O. A. No.61/19/2016			    Date of decision: 04.07.2017

CORAM:  	HONBLE MR.  SANJEEV KAUSHIK, MEMBER (J).
      HONBLE MR.  UDAY KUMAR VARMA, MEMBER (A).

1. Mohammad Safdar Mir, S/o Mohammad Jaffar Mir, R/o Wakharwan, District Pulwama, aged 57 years.
2. Mohammad Yaqoob Hat, S/o Late Mohammad Khalil Bhat, R/o Pinglena, District Pulwama.
3. King Pal Singh, S/o Mitha Singh, R/o Arina, District Budgam.
4. Abdul Khaliq Reshi, S/o Late Khazir Mohammad Reshi, R/o Kanloo Pattan, District Baramulla.
5. Syed Mehdi Shah, S/o Syed Sadiq Shah, R/o Iskander Pora, Khag, District Baramulla.
6. Shaheen Pahlavi, D/o AB Razak, R/o New Airport, Humhama, District Budgam.
7. Gh. Hassan Bhat, S/o Gh. Mohi-Ud-Din Bhat, R/o Kuchkulla Tral, District Pulwama.
8. Gh. Mohammad Khan, S/o Late Ab. Ahad Khan, R/o Baghi Sunder, Kakasarie, Srinagar.
9. Karan Singh, S/o Kulwant Singh, R/o Sangri Colony, Baramulla, District Baramulla.
10. Roshan Ara, W/o Mohammad Ashraf Khan, R/o Khan Mohalla, Baghat Barzulla, Distt. Srinagar.
11. Shafiqa Akhter, W/o Gh. Nabi Shaheen, R/o 277 Chota Bazar, Kanikadal, Srinagar.
12. Ab. Aziz Ganai, S/o Khazir Mohammad Ganai, R/o Khayar, Bandipora, District Bandipora.
13. Nusrat Parveen W/o Syed Muzaffar Shah, R/o Alipora, Botkadal, District Srinagar.
14. Syed Mohammad Farooq, S/o Syed Gh. Nabi, R/o Sagam, Tehsil Kokernag, District Anantnag.
15. Farooq Ahemad Dhal, S/o Gh. Ahmad Dhal, R/o New Colony, Bijbehara, District Anantnag.
16. Manzoor Ahmad Kundroo, S/o Gh. Mustaffa Kundroo, R/o Adhal, Tehsil Kokernag, District Anantnag.
17. Smt. Anjum Nabi, D/o Gh. Nabi Shah, R/o Ganglat Mandi, District Anantnag.
18. Smt. Yasmeen Lumba, W/o Dr. Gulam Rahim, R/o Shalimar, District Srinagar.
      APPLICANTS
VERSUS

1. Union of India through Secretary, Ministry of Textiles, Udyog Bhawan, New Delhi.
2. Development Commissioner, Handicrafts, West Block No.7, R.K. Puram, New Delhi.
3. Regional Director, West Block No.8, R.K. Puram, New Delhi.
4. Dy. Director, Handicrafts, Field Administration Cell, Shahdad House Bagat Barzulla, Srinagar.
5. Assistant Director (Handicrafts) Field Administration Cell, Shahdad House Bagat Barzulla, Srinagar.
6. Assistant Director, Office of Development Commissioner (Handicrafts), Service Centra, Anantnag.
7. Assistant Director, Office of Development Commissioner (Handicrafts), Service Centre, Baramulla.
8. Assistant Director, Office of Development Commissioner (Handicrafts), Service Centre, Pulwam.
  RESPONDENTS
PRESENT: Sh. Rohit Sharma, counsel for the applicants. 
		Sh. Ram Lal Gupta, counsel for the respondents.

ORDER (Oral)

 HONBLE MR. SANJEEV KAUSHIK, MEMBER (J).

1. Learned counsel seeks permission to withdrawn the O.A. with liberty to the applicants to file a fresh O.A. on the same cause of actions.

2. Accordingly, the O.A. stands dismissed as withdrawn, with aforesaid liberty.




 (UDAY KUMAR VARMA)                               (SANJEEV KAUSHIK)
           MEMBER (A)                                             MEMBER (J)

Date:  04.07.2017
Place: Chandigarh.

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