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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(17) in Rajasthan Minor Mineral Concession Rules, 2017

(17)The financial assurance shall be released on an application given by the lessee or licencee subject to condition that he has satisfactorily complied with the provisions of the closure plan and same shall be verified by the Mining Engineer or Assistant Mining Engineer concerned.