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[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

State of Uttarakhand - Subsection

Section 98(1)(h) in Uttarakhand Co-Operative Societies Act, 2003

(h)an award made by an arbitrator or board of arbitrators under sub-section (1) or sub-section (2) of section 71;