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Bombay High Court

Irfanullah Habibullah Faruqui And Ors vs The State Of Maharashtra on 22 November, 2018

Author: Sarang V. Kotwal

Bench: Sarang V. Kotwal

                                                                205-wp-1019.2010.doc




          IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                    CRIMINAL APPELLATE JURISDICTION

                      WRIT PETITION NO. 1019 OF 2010 

Irfanullah Habibullah Faruqui and Ors.                 ... Petitioners

Versus

The State of Maharashtra                               ... Respondents

None for the petitioner.


                          CORAM :  B.P. DHARMADHIKAKRI &
                                   SARANG V. KOTWAL, JJ.

DATE : NOVEMBER 22, 2018 P.C.:

None appears for the petitioners. List on 17/12/2018 for dismissal.



  (SARANG V. KOTWAL, J.)              (B.P. DHARMADHIKARI, J.)




nilegaonkar                                                                    1/1



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