Bombay High Court
Irfanullah Habibullah Faruqui And Ors vs The State Of Maharashtra on 22 November, 2018
Author: Sarang V. Kotwal
Bench: Sarang V. Kotwal
205-wp-1019.2010.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
WRIT PETITION NO. 1019 OF 2010
Irfanullah Habibullah Faruqui and Ors. ... Petitioners
Versus
The State of Maharashtra ... Respondents
None for the petitioner.
CORAM : B.P. DHARMADHIKAKRI &
SARANG V. KOTWAL, JJ.
DATE : NOVEMBER 22, 2018 P.C.:
None appears for the petitioners. List on 17/12/2018 for dismissal.
(SARANG V. KOTWAL, J.) (B.P. DHARMADHIKARI, J.)
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