Section 71(4) in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010
(4)The family of the deceased employees exercising the option to become a member of the Pension Regulation Fund under sub-regulation (1) of regulation 3 of the Pension Regulations and after exercising the said option, refunding the amount in accordance with the said sub-regulation, shall be governed by the Pension Regulations.
