Section 9 in Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007
9. Governing Council.
- There shall be a Governing Council consisting of the following members, namely:-(i)the President;(ii)the Vice-President who shall be the Minister in charge of Medical Education;(iii)the Prl. Secretary/Secretary to Government, HM 86 FW Department;(iv)the Prl. Secretary/Secretary to Government, Finance Department;(v)the Vice-Chancellor, Dr. N.T.R. University of Health Sciences;(vi)the Director of Medical Education;(vii)the Director of the Institute;(viii)the Dean;(ix)the Medical Superintendent of the General/Dental Hospital of the Institute; and(x)the Registrar of the Institute shall be the Member-Convener.
