Section 5(5) in New Okhla Industrial Development Area Building Regulations, 2010
(5)No application for building permit shall be necessary for the following additions/alterations provided they do not violate any of the provisions regarding general building requirements, structure stability and fire safety requirements specified in National Building Code.....(a)Whitewashing and painting;(b)Plastering, patch work, flooring.(c)Renewal of roof at the same height;(d)Reconstruction of portions of building damaged by any natural calamity to the same extent as previously approved;(e)Internal additions/alterations within the building envelop certified and supervised by a Technical Person ;(f)Digging or filling of earth;
