Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act] State of Jammu-Kashmir - Subsection Section 12(1)(c) in Jammu and Kashmir Consumer Protection Act, 1987 (c)to return to the complainant the price, or as the case may be, the charges paid by the complainant;