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Uttarakhand High Court

M/S B. J. Services Company Middle East ... vs Assistant Commissioner Of Income Tax ... on 8 December, 2014

Author: K.M. Joseph

Bench: K.M. Joseph, V.K. Bist

ITA No.01 of 2010

Hon'ble K.M. Joseph, C.J.

Hon'ble V.K. Bist, J.

Mr. S.K. Posti, Advocate for the appellant.

Mr. H.M. Bhatia, Advocate for the respondent.

At the request of learned counsel for the parties, list the appeal alongwith connected matters after ten days showing the name of Mr. H.M. Bhatia, Advocate representing the respondent.

(V.K. Bist, J.) (K.M. Joseph, C.J.) 08.12.2014 08.12.2014 P. Singh