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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Chattisgarh - Subsection

Section 36(1)(d) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(d)hold an office of profit under any Panchayat or is in the sendee of any other local authority or Co-operative Society or the State Government or Central Government or any Public Sector Undertaking under the control of the Central Government or the State Government: