Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(a) in The Orissa Fiscal Responsibility and Budget Management Act, 2005

(a)reduce revenue deficit to nil within a period of five financial years beginning from the initial financial year on the 1st day of April, 2004 and ending on the 31st day of March, 2009, [the annual reduction of revenue deficit on the average being rupees two hundred and eighty-five crores] [Inserted vide Orissa Gazette No. 669/20.5.2006, Notification No. 6866/20.5.2006.]