Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Calcutta High Court

Ansun System Consulting (P) Ltd vs Commissioner Of Customs (Port) on 1 September, 2009

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                                     WP No. 338 of 2005

                             IN THE HIGH COURT AT CALCUTTA

                            Constitutional Writ Jurisdiction

                                       ORIGINAL SIDE




                                                         ANSUN SYSTEM CONSULTING (P) LTD.

                                                                                      Versus

                                                            COMMISSIONER OF CUSTOMS (PORT)




   BEFORE:

   The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

Date : 1st September, 2009.

The Court : Today the matter has been listed with the endorsement (3). This matter has been appearing in the list for sometime. No one responded for either of the parties. The writ petition is, as such, dismissed. Interim Orders, if any, are vacated. Rule, if any, is discharged.

(GIRISH CHANDRA GUPTA, J.) sm.

A.R.(CR).