Calcutta High Court
Ansun System Consulting (P) Ltd vs Commissioner Of Customs (Port) on 1 September, 2009
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
WP No. 338 of 2005
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
ANSUN SYSTEM CONSULTING (P) LTD.
Versus
COMMISSIONER OF CUSTOMS (PORT)
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
Date : 1st September, 2009.
The Court : Today the matter has been listed with the endorsement (3). This matter has been appearing in the list for sometime. No one responded for either of the parties. The writ petition is, as such, dismissed. Interim Orders, if any, are vacated. Rule, if any, is discharged.
(GIRISH CHANDRA GUPTA, J.) sm.
A.R.(CR).