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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Uttar Pradesh - Subsection

Section 36(Reserve) in The U.P. Economizer Rules, 1959

(Reserve)Fees for the registration and inspection of Economisers are calculated on the basis of Economiser Rating as prescribed in Regulation No.533 of the Indian Boiler Regulations, 1950 and rule 18 (b) of the U.P. Economisers Rules, 1956, made under the Indian Boilers Act, 1923.