Madhya Pradesh High Court
Ravindra Nath Verma vs Smt Anuradha Verma @ Anuradha Soni on 7 May, 2022
Author: Atul Sreedharan
Bench: Atul Sreedharan
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MCRC No. 10154 of 2017
(RAVINDRA NATH VERMA AND OTHERS Vs SMT ANURADHA VERMA @ ANURADHA SONI AND OTHERS)
Dated : 07-05-2022
Mr. R.C. Sharma, learned counsel for the petitioner.
Learned counsel for the petitioner has sought time to argue this case.
None for the respondent.
If on the next date of hearing, no one appears on behalf of the petitioner, this Court shall be at liberty to dismiss the petition for non-prosecution and if no one appears on behalf of the respondent, the case shall be heard and decided in absence thereof.
List this case "on Top of the List on 12.07.2022".
(ATUL SREEDHARAN) JUDGE a Signature Not Verified SAN Digitally signed by ASHISH DATTA Date: 2022.05.11 16:21:06 IST