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[Cites 0, Cited by 0] [Section 11(10)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(10)(a) in The Orissa Land Reforms (General) Rules, 1965

(a)The Revenue Officer shall pay the amount under deposit to the person or persons entitled to the same if he or they appear before him either in person or through authorised representative within sixty days from the date of issue of the notice.