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[Cites 0, Cited by 0] [Section 281(1)] [Section 281] [Entire Act]

Union of India - Subsection

Section 281(1)(c) in The Companies Act, 2013

(c)the existing and contingent liabilities of the company including names, addresses and occupations of its creditors, stating separately the amount of secured and unsecured debts, and in the case of secured debts, particulars of the securities given, whether by the company or an officer thereof, their value and the dates on which they were given;