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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 22(2)(d) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(d)voting by any person who is a related party in such transaction as well as associates of such person(s) shall not be considered on the specific issue;