Section 130(2)(xix) in The U.P. Co-operative Societies Act, 1965

[Cites 0, Cited by 0] [Section 130(2)] [Section 130] [Entire Act]

State of Uttar Pradesh - Subsection

Section 130(2)(xix) in The U.P. Co-operative Societies Act, 1965

(xix)the establishment and control of Co-operative Education Fund, payment to be made to the Fund by a co-operative society out of its net profits and the mode of investments of the Fund and its disposal;

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State of Uttar Pradesh - Subsection

Section 130(2)(xix) in The U.P. Co-operative Societies Act, 1965