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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(3) in The Sikh Gurdwaras Board Election Rules, 1959

(3)If two or more candidates bear the same name, they shall be distinguished by the addition of their occupation or residence or in any other manner as may be directed by the Chief Commissioner Gurudwara Elections.] [Substituted by Central Government Notification No. G.S.R.278(E) dated 4.4.2002.]