Allahabad High Court
Vinod Kumar Srivastav vs State Of U.P. And Anr. on 25 July, 2022
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 10 Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 10048 of 2021 Applicant :- Vinod Kumar Srivastav Opposite Party :- State Of U.P. And Anr. Counsel for Applicant :- Pradeep Kumar Rai,Akansha Dubey,Prakarsh Pandey,Praveen Kumar Shukla Counsel for Opposite Party :- G.A. Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 9118 of 2021 Applicant :- Ajai Kumar And Anr. Opposite Party :- State Of U.P.Andanr. Counsel for Applicant :- Praveen Kumar Shukla,Akansha Dubey,Pradeep Kumar Rai,Prakarsh Pandey Counsel for Opposite Party :- G.A. Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 9208 of 2021 Applicant :- Purshottam Kumar Sharma Opposite Party :- State Of U.P. And Anr. Counsel for Applicant :- Dinesh Chandra Shukla Counsel for Opposite Party :- G.A. Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 9252 of 2021 Applicant :- Dr. Suhail Ahmad Farooqui Opposite Party :- State Of U.P. And Anr. Counsel for Applicant :- Ajay Kumar Shukla,Ishan Baghel,Joohi Quddusi,Zia Ul Qayum Jilani Counsel for Opposite Party :- G.A. Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 9340 of 2021 Applicant :- Gyanendra Kumar Agrahari Opposite Party :- State Of U.P. And Anr. Counsel for Applicant :- Sanjay Tripathi Counsel for Opposite Party :- G.A. Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 10050 of 2021 Applicant :- Ashok Kumar Srivastav Opposite Party :- State Of U.P. And Anr. Counsel for Applicant :- Pradeep Kumar Rai,Akansha Dubey,Prakarsh Pandey,Praveen Kumar Shukla Counsel for Opposite Party :- G.A. Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 11017 of 2021 Applicant :- Rajeev Garg Opposite Party :- State Of U.P. Thru. U.P. Vigilance Establishment Lucknow Counsel for Applicant :- Purnendu Chakravarty,Anuuj Taandon,Shivanshu Goswami Counsel for Opposite Party :- G.A. Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 12178 of 2021 Applicant :- Hoshiyar Singh Tarkar Opposite Party :- State Of U.P. And Anr. Counsel for Applicant :- Prakarsh Pandey,Pradeep Kumar Rai,Praveen Kumar Shukla Counsel for Opposite Party :- G.A. Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 12769 of 2021 Applicant :- Pramod Kumar Jain Opposite Party :- State Of U.P. Thru. U.P. Vigilance Establishment Lko. Counsel for Applicant :- Purnendu Chakravarty,Anuuj Taandon Counsel for Opposite Party :- G.A. Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 12940 of 2021 Applicant :- Murli Manohar Opposite Party :- State Of U.P.Thru U.P.Vigilance Establishment Lucknow Sector Counsel for Applicant :- Purnendu Chakravarty,Anuuj Taandon Counsel for Opposite Party :- Govt. Advocate Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 13009 of 2021 Applicant :- Panna Lal Yadav Opposite Party :- State Of U.P. And Anr. Counsel for Applicant :- Pradeep Kumar Rai,Prakarsh Pandey,Praveen Kumar Shukla Counsel for Opposite Party :- Govt. Advocate Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 13065 of 2021 Applicant :- Satya Prakash Gupta Opposite Party :- State Of U.P. Thru. U.P.Vigilance Establishment Lucknow Counsel for Applicant :- Purnendu Chakravarty,Anuuj Taandon Counsel for Opposite Party :- G.A. Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 13103 of 2021 Applicant :- Surendra Kumar Chaubey Opposite Party :- State Of U.P. Thru U.P. Vigilance Establishment Lucknow Counsel for Applicant :- Purnendu Chakravarty,Anuuj Taandon Counsel for Opposite Party :- G.A. Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 13352 of 2021 Applicant :- Rajesh Chaudhury Opposite Party :- State Of U.P. And Anr. Counsel for Applicant :- Aseem Kumar Singh,Amit Chaudhary Counsel for Opposite Party :- G.A. Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 13607 of 2021 Applicant :- Ankur Agarwal Opposite Party :- State Of U.P. And Anr. Counsel for Applicant :- Pradeep Kumar Rai,Prakarsh Pandey,Praveen Kumar Shukla Counsel for Opposite Party :- G.A. Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 13652 of 2021 Applicant :- Sudheer Kumar Agarwal Opposite Party :- State Of U.P. And Anr. Counsel for Applicant :- Pradeep Kumar Rai,Prakarsh Pandey,Praveen Kumar Shukla Counsel for Opposite Party :- G.A. Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 14692 of 2021 Applicant :- Shiv Kumar Verma @ S.K.Verma Opposite Party :- State Of U.P. Thru Prin.Secy. Home And Anr. Counsel for Applicant :- Pradeep Kumar Rai,Prakarsh Pandey,Praveen Kumar Shukla Counsel for Opposite Party :- G.A. Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 14874 of 2021 Applicant :- Bhupendra Dutt Tripathi Opposite Party :- State Of U.P. Thru U.P.Vigilance Establishment Lko Counsel for Applicant :- Purnendu Chakravarty,Anuuj Taandon Counsel for Opposite Party :- Govt.Advocate Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 14895 of 2021 Applicant :- Shiv Pal Singh Opposite Party :- State Of U.P. Thru U.P.Vigilance Establishment Lucknow Counsel for Applicant :- Purnendu Chakravarty,Anuuj Taandon Counsel for Opposite Party :- G.A. Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 15084 of 2021 Applicant :- Rajeev Kumar Singh Opposite Party :- State Of U.P. Thru U.P. Vigilance Establishment Lucknow Counsel for Applicant :- Purnendu Chakravarty,Anuuj Taandon Counsel for Opposite Party :- G.A. 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And Another Counsel for Applicant :- Prakarsh Pandey,Pradeep Kumar Rai,Praveen Kumar Shukla Counsel for Opposite Party :- G.A., Hon'ble Dinesh Kumar Singh,J.
1. Heard S/Sri I.B. Singh, Jyotindra Misra, learned Senior Advocates, assisted by Sri Ishan Baghel and Kapil Misra, S/Sri Purnendu Chakravarthy, Pradeep Kumar Rai, Ms. Akansha Dubey, S/Sri Anuj Tandon, Prakarsh Pandey, Aseem Kumar Singh, Praveen Kumar Shukla, Rajesh Tiwari, Ashok Kumar Singh, Ramji, learned counsels appearing for the accused-applicants and Sri Rao Narednra Singh, learned Additional Government Advocate.
2. The present applications under Section 438 Cr.P.C. have been filed seeking anticipatory bail apprehending arrest in Case Crime No.1 of 2014, under Sections 409 and 120-B IPC and Section 13(2) read with Section 13(1)(d) of Prevention of Corruption Act, Police Station Gomti Nagar, District Lucknow.
3. In all these applicants, the applicants have been enlarged on interim bail by this Court on different dates pending final disposal of these anticipatory bail applications. Charge sheets have already been filed. The accused-applicants were not arrested during the course of investigation and they have cooperated during the course of investigation. No useful purpose would be served at this distant point of time to send the accused-applicants to jail when the investigation is complete and the charge sheets have been filed and the accused-applicants are on interim bail in pursuance to the different orders passed by this Court.
4. Considering the aforesaid aspects, the accused-applicants are allowed to file a personal bond and two sureties each to the satisfaction of the concerned trial court within a period of one week from today. If the caused-applicants file a personal bond and two sureties each to the satisfaction of the concerned court, they shall be enlarged on bail. The accused-applicants are directed to cooperate in the trial and will not influence or tamper with the evidence. The trial court should proceed with the trial expeditiously and should not accommodate the request of the accused-applicants for adjournment, if the same is not warranted in the facts and circumstances of the case.
5. With the aforesaid observation and direction, all these anticipatory bail applications stand disposed of.
Order Date :- 25.7.2022 Rao/-