Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 218(1)] [Section 218] [Entire Act]

State of Bihar - Subsection

Section 218(1)(d) in Civil Court Rules of the High Court of Judicature at Patna

(d)Applications to sue or appeal in forma pauperis, if rejected.