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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(14) in Gujarat Irrigation and Drainage Act, 2013

(14)"Water Conservation Structure" means any structure permanent or otherwise constructed or maintained for the purpose of impounding or diverting water of any river, stream, lake or any natural collection of water and includes any dam, weirs, bandhara, tidal regulator, checkdam, sluices, head walls, groins, spreading channels or any other works constructed for water conservation;