Supreme Court - Daily Orders
Pawan Kumar & Ors And Etc. vs Pawan Kumar And Etc. on 23 February, 2015
Bench: Chief Justice, A.K. Sikri
ITEM NO.22 COURT NO.1 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petitions for Special Leave to Appeal (C) Nos. 31972-31973/2014
(Arising out of impugned final judgment and order dated
03/03/2014 in FAO No. 2280/1995,03/03/2014 in FAO No. 2281/1995
passed by the High Court Of Punjab & Haryana At Chandigarh)
PAWAN KUMAR & ORS AND ETC. Petitioner(s)
VERSUS
RAJ KUMAR & ORS. Respondent(s)
(With office report)
Date : 23/02/2015 These petitions were called on
for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Neeraj Kumar Jain, Sr. Adv.
Mr. Sanjay Singh, Adv.
Mr. Ankit Jain, Adv.
Mr. Umang Shankar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Dismissed.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.02.23 17:38:28 IST Reason: