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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(2)(e) in The National Cadet Corps Rules, 1948

(e)one representative of the General Officer Commanding in-Chief from the Staff of Headquarters of the Command or Are or Sub-Area, concerned;
(ee)two Principals from Colleges which prove a unit of the Senior Division/Girls Division (Senior Wing) to be nominated annually by the State Government;