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State of Bihar - Section

Section 378 in Civil Court Rules of the High Court of Judicature at Patna

378.

In ordinary circumstances a copy shall be furnished not later than 4 P.M. or 10 A.M., as the case may be, on the 5th open day [excluding holidays and Sundays] [Inserted by C.S. No. 17, dated 11.8.1972.] after the application; [G.L. 11/35.][Provided that in case of notification regarding filing of deficit stamps and folios, copies shall ordinarily be furnished on the next open day following the date of filing deficit stamps and folios, if the time prescribed in the above rule has expired.] [Inserted by C.S. No. 25, dated 11.8.1972.]