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State of Sikkim - Section

Section 112 in The Sikkim Police Act, 2008

112. Training to be linked to promotion and posting.

The training policy shall ensure that Police personnel are adequately trained to efficiently perform their job. Successful participation in appropriate training programmes shall be linked as far as possible, to the promotion of Police personnel of different ranks, and to their posting to different assignments in a structured manner, as notified by the State Government from time to time.