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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(2)(l) in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969

(l)perform as many crop cutting experiments as required for the purpose of fixing paise valuation of crops and assessing the rents under the relevant tenancy law;