Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Calcutta High Court (Appellete Side)

Pg (Shyam Narayan Pandey vs The Union Of India & on 29 April, 2016

Author: Dipankar Datta

Bench: Dipankar Datta

                                           1


49   29.04.2016

W.P.6050(W) of 2016 pg (Shyam Narayan Pandey vs. The Union of India & Ors.) Mr. Kamal Kanta Kar...........for the petitioner Since service is not complete, list this writ petition in the monthly list of June, 2016 under the heading 'Motion'.

(DIPANKAR DATTA,J.)