Calcutta High Court (Appellete Side)
Pg (Shyam Narayan Pandey vs The Union Of India & on 29 April, 2016
Author: Dipankar Datta
Bench: Dipankar Datta
1 49 29.04.2016
W.P.6050(W) of 2016 pg (Shyam Narayan Pandey vs. The Union of India & Ors.) Mr. Kamal Kanta Kar...........for the petitioner Since service is not complete, list this writ petition in the monthly list of June, 2016 under the heading 'Motion'.
(DIPANKAR DATTA,J.)